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State Consumer Disputes Redressal Commission

Shri Rajkumar Kasturchand Shah vs Shri Jagdishchandra K Kulkarni & Ors on 13 April, 2012

  
 
 
 
 
 
 BEFORE THE HON'BLE STATE CONSUMER DISPUTES REDRESSAL 
  
 
 







 



 
   
   
   


   
     
     
     

BEFORE THE
    HON'BLE STATE CONSUMER DISPUTES REDRESSAL 
    
   
    
     
     

COMMISSION,  MAHARASHTRA, MUMBAI
    
   
  
  
   

 
  
 
  
   
   

 
  
 
  
   
   
     
     
     
       
       
       

First Appeal
      No. A/11/920
      
     
      
       
       

(Arisen out
      of Order Dated 29/07/2011 in Case No. 120/2010 of District Solapur)
      
     
    
     

 
    
   
    
     
     

 
    
   
    
     
     
       
       
       
         
         
         

1.

SHRI RAJKUMAR KASTURCHAND SHAH 4 SUYASH APARTMENT CHANDAK BAGICHA BUDHAWAR PETH SOLAPUR SOLAPUR MAHARASHTRA ...........Appellant(s) Versus

1. SHRI JAGDISHCHANDRA K KULKARNI BLOCK NO 101 DAMANI NAGAR LAXMI PETH SOLAPUR SOALPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/921 (Arisen out of Order Dated 29/07/2011 in Case No. 81/2010 of District Solapur)  

1. SHRI RAJKUMAR KASTURCHAND SHAH 4 SUYASH APARTMENT CHANDAK BAGICHA BUDHAWAR PETH SOLAPUR SOLAPUR MAHARASHTRA

2. SOU SHOBHA RAJKUMAR SHAH 4, SUYASH APARTMENT CHANDAK BAGICHA BUDHAVAR PETH SOLAPUR SOLAPUR MAHARASHTRA ...........Appellant(s) Versus

1. SOU PRITI SUHAS NASHTE DAMANI NAGAR SOLAPUR SOLAPUR MAHARASHTRA

2. SHRI SUHAS M NASTE DAMANI NAGAR SOLAPUR SOLAPUR MAHARASHTRA

3. MANAGING DIRECTOR, VARDHAMAN CARDS MARKETING PVT LTD 4 SUYASH APARTMENT CHANDAK BAGICHA BUDHAWAR PETH SOLAPUR SOLAPUR MAHARASHTRA

4. AMRUTA RAJKUMAR SHAH 4 SUYASH APARTMENT CHANDAK BAGICHA BUDHAWAR PETH SOLAPUR SOLAPUR MAHARASHTRA

5. SNEHAL SURESH CHITRAGAR RAKHI APARTMENT DAMANI NAGAR SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/922 (Arisen out of Order Dated 29/07/2011 in Case No. 96/2010 of District Solapur)  

1. SHRI RAJKUMAR KASTURCHAND SHAH 4 SUYASH APARTMENT CHANDAK BAGICHA BUDHAWAR PETH SOLAPUR SOLAPUR MAHARASHTRA ...........Appellant(s) Versus

1. SOU KASHIBAI MAHADEV SARVALE SHRI DEVI NAGAR PART II NEAR ALL INDIA RADIO MIDC ROAD SOLAPUR SOLAPUR MAHARASHTRA

2. SOU SUMAN BALAAHEB CHAUDHARI SHRI DEVI NAGAR PART II NEAR ALL INDIA RADIO MIDC ROAD SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/923 (Arisen out of Order Dated 29/07/2011 in Case No. 92/2010 of District Solapur)  

1. SHRI RAJKUMAR KASTURCHAND SHAH 4 SUYASH APARTMENT CHANDAK BAGICHA BUDHAWAR PETH SOLAPUR SOLAPUR MAHARASHTRA ...........Appellant(s) Versus

1. SOU CHAYA SHEKHAR JEURE B/639 KARNIK NAGAR BIJJA BUILDING SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/924 (Arisen out of Order Dated 29/07/2011 in Case No. 88/2010 of District Solapur)  

1. SHRI RAJKUMAR KASTURCHAND SHAH 4 SUYASH APARTMENT CHANDAK BAGICHA BUDHAWAR PETH SOLAPUR SOLAPUR MAHARASHTRA ...........Appellant(s) Versus

1. MAHENDRA NARAYAN BHIDE 162/08 RAILWAY LINES ALANDKAR BUNGLOW SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/925 (Arisen out of Order Dated 29/07/2011 in Case No. 86/2010 of District Solapur)  

1. SHRI RAJKUMAR KASTURCHAND SHAH 4 SUYASH APARTMENT CHANDAK BAGICHA BUDHAWAR PETH SOLAPUR SOLAPUR MAHARASHTRA ...........Appellant(s) Versus

1. SHRI VYANKAT RAMCHANDRA NANAWARE 87/88 ROW HOUSE 2ND PHASE AVANIT NAGARI MURARJI PETH SOLAPUR SOLAPUR MAHARASHTRA

2. SOU SHOBHAVYAKAT NANAWARE 87/88 ROW HOUSE 2ND PHASE AVANIT NAGARI MURARJI PETH SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/926 (Arisen out of Order Dated 29/07/2011 in Case No. 89/2010 of District Solapur)  

1. SHRI RAJKUMAR KASTURCHAND SHAH 4 SUYASH APARTMENT CHANDAK BAGICHA BUDHAWAR PETH SOLAPUR SOLAPUR MAHARASHTRA ...........Appellant(s) Versus

1. SHRI SHAMRAO VAMAN DESHPANDE ROW HOUSE NO C-5 AVANIT NAGAR MURARJI PETH SOLAPUR SOLAPUR MAHARASHTRA

2. SHRI DHANANJAY SHAMRAO DESHPANDE ROW HOUSE NO C-5 AVANIT NAGAR MURARJI PETH SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/927 (Arisen out of Order Dated 29/07/2010 in Case No. 122/2010 of District Solapur)  

1. SHRI RAJKUMAR KASTURCHAND SHAH 4 SUYASH APARTMENT CHANDAK BAGICHA BUDHAWAR PETH SOLAPUR SOLAPUR MAHARASHTRA ...........Appellant(s) Versus

1. SHRI BHARAT SHIVSHANKAR ZUNJE 10 HARSHAD APT BHAWANI PETH SOLAPUR SOLAPUR MAHARASHTRA

2. SOU SHUBHANGI BHARAT ZUNJE 10 HARSHAD APARTMENT BHAWANI PETH SOLAPUR SOLAPUR MAHARASHTRA

3. SOU MANISHA S MALSHETTI 10 HARSHAD APARTMENT BHAWANI PETH SOLAPUR SOLAPUR MAHARASHTRA

4. SOU SUNITA G KANAGI 10 HARSHAD APARTMENT BHAWANI PETH SOLAPUR SOLAPUR MAHARASHTRA

5. UJWALA D ZUNJE 10 HARSHAD APARTMENT BHAWANI PETH SOLAPUR SOLAPURT MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/928 (Arisen out of Order Dated 29/07/2011 in Case No. 125/2010 of District Solapur)  

1. SHRI RAJKUMAR KASTURCHAND SHAH   4 SUYASH APARTMENT CHANDAK BAGICHA BUDHAWAR PETH SOLAPUR SOLAPUR MAHARASHTRA ...........Appellant(s) Versus

1. SHRI ASHOK DHONDOPANT KHOBARE 139 MATRUCHAYA NIWAS SUSHIL NAGAR NEAR NEHARU NAGAR VIJAPUR ROAD SOLAPUR SOLAPUR MAHARASHTRA

2. SOU UJWALA ASHOK KHOBRE 139 MATRUCHAYA NIWAS SUSHIL NAGAR NEAR NEHARU NAGAR VIJAPUR ROAD SOLAPUR SOLAPUR MAHARASHTRA

3. SHRI DESHBHUSHAN ASHOK KHOBRE 139 MATRUCHAYA NIWAS SUSHIL NAGAR NEAR NEHARU NAGAR VIJAPUR ROAD SOLAPUR SOLAPUR MAHARASHTRA

4. MISS BHAGYASHRI ASHOK KHOBARE 139 MATRUCHAYA NIWAS SUSHIL NAGAR NEAR NEHARU NAGAR VIJAPUR ROAD SOLAPUR SOLAPUR MAHARASHTRA

5. MISS RAJASHRI ASHOK KHOBARE 139 MATRUCHAYA NIWAS SUSHIL NAGAR NEAR NEHARU NAGAR VIJAPUR ROAD SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/929 (Arisen out of Order Dated 29/07/2011 in Case No. 94/2010 of District Solapur)  

1. SHRI RAJKUMAR KASTURCHAND SHAH 4 SUYASH APARTMENT CHANDAK BAGICHA BUDHAWAR PETH SOLAPUR SOLAPUR MAHARASHTRA ...........Appellant(s) Versus

1. SHRI EKNATH JAGDALE 297/A VIJAY NIWAS DAMANI NAGAR LAXMIPETH SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/930 (Arisen out of Order Dated 29/07/2011 in Case No. 93/2010 of District Solapur)  

1. SHRI RAJKUMAR KASTURCHAND SHAH 4 SUYASH APARTMENT CHANDAK BAGICHA BUDHAWAR PETH SOLAPUR SOLAPUR MAHARASHTRA ...........Appellant(s) Versus

1. SURYABHAN SHANKAR PAWAR 25 SHARANBANSWESHWAR NAGAR NEAR ALL INDIA RADIO MIDC ROAD SOLAPUR SOLAPUR MAHARASHTRA

2. SOU PRAMILA SURYABHAN PAWAR 25 SHARANBASWESHWAR NAGAR NEAR ALL INDIA RADIO MIDC ROAD SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/931 (Arisen out of Order Dated 29/07/2011 in Case No. 91/2010 of District Solapur)  

1. SHRI RAJKUMAR KASTURCHAND SHAH 4 SUYASH APARTMENT CHANDAK BAGICHA BUDHAWAR PETH SOLAPUR SOLAPUR MAHARASHTRA ...........Appellant(s) Versus

1. SOU BIJAYMALA DEVCHAND PANPAT 87 KAMALA NAGAR VIJAPUR ROAD SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/932 (Arisen out of Order Dated 29/07/2011 in Case No. 119/2010 of District Solapur)  

1. SHRI RAJKUMAR KASTURCHAND SHAH 4 SUYASH APARTMENT CHANDAK BAGICHA BUDHAWAR PETH SOLAPUR SOLAPUR MAHARASHTRA

2. SOU SHOBHA RAJKUMAR SHAH 4 SUYASH APARTMENT CHANDAK BAGICHA BUDHAWAR PETH SOLAPUR SOLAPUR MAHARASHTRA ...........Appellant(s) Versus

1. SHRI SHIVRAJ SANGAPPA BAGALKOTI KAVATHE WADA 783 SHUKRAWAR PETH SOLAPUR SOLAPUR MAHARASHTRA

2. MANAGING DIRECTOR, VARDHMAN CARDS MARKETING PVT LTD 4 SUYASH APARTMENT CHANDAK BAGICHA BUDHAWAR PETH SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/933 (Arisen out of Order Dated 29/07/2011 in Case No. 72/2010 of District Solapur)  

1. SHRI RAJKUMAR KASTURCHAND SHAH 4 SUYASH APARTMENT CHANDAK BAGICHA BUDHAWAR PETH SOLAPUR SOLAPUR MAHARASHTRA

2. SOU SHOBHA RAJKUMAR SHAH 4 SUYASH APARTMENT CHANDAK BAGICHA BUDHAWAR PETH SOLAPUR SOLAPUR MAHARASHTRA ...........Appellant(s) Versus

1. SHRI RAMCHANDR ANARAYAN NIMBARGI 189/2, ASHYANA APARTMENT DAMANI NAGAR SOLAPUR SOLAPUR MAHARASHTRA

2. MISS MADHURI RAMCHANDRA NIMBARGI 189/2, ASHYANA APARTMENT DAMANI NAGAR SOLAPUR SOLAPUR MAHARASHTRA

3. SOU MANJUSHA RAMCHANDRA NIMBARGI 189/2, ASHYANA APARTMENT DAMANI NAGAR SOLAPUR SOLAPUR MAHARASHTRA

4. SOU SHARADA RAMCHANDRA NIMBARGI 189/2, ASHYANA APARTMENT DAMANI NAGAR SOLAPUR SOLAPUR MAHARASHTRA

5. MANAGING DIRECTOR VARDHAMAN CARDS MARKETING PVT LTD, 4 SUYASH APARTMENT CHANDAK BAGICHA BUDHAWAR PETH SOLAPUR SOLAPUR MAHARASHTRA

6. AMRUTA RAJKUMAR SHAH 4 SUYASH APARTMENT CHANDAK BAGICHA BUDHAWAR PETH SOLAPUR SOLAPUR MAHARASHTRA

7. SNEHAL SURESH CHITRAGAR RAKHI APT DAMANI NAGAR SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/934 (Arisen out of Order Dated 29/07/2011 in Case No. 87/2011 of District Solapur)  

1. SHRI RAJKUMAR KASTURCHAND SHAH 4 SUYASH APARTMENT CHANDAK BAGICHA BUDHAWAR PETH SOLAPUR SOLAPUR MAHARASHTRA ...........Appellant(s) Versus

1. SOU ANUPOAMA ASHWINIKUMAR JOG 20 RAKHI APT DAMANI NAGAR SOLAPUR SOLAPUR MAHARASHTRA

2. SHRI ASHWINIKUMAR AMBAJI JOG 20 RAKHI APT DAMANI NAGAR SOLAPUR SOLAPUR MAHARASHTRA

3. SHRI AMIT ASHWINIKUMAR JOG 20 RAKHI APT DAMANI NAGAR SOLAPUR SOLAPUR MAHARASHTRA

4. SOU SANDHYA AMIT JOG 20 RAKHI APT DAMANI NAGAR SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/935 (Arisen out of Order Dated 29/07/2011 in Case No. 80/2010 of District Solapur)  

1. SHRI RAJKUMAR KASTURCHAND SHAH   4 SUYASH APARTMENT CHANDAK BAGICHA BUDHAWAR PETH SOLAPUR SOLAPUR MAHARASHTRA

2. SOU SHOBHA RAJKUMAR SHAH 4 SUYASH APARTMENT CHANDAK BAGICHA BUDHAWAR PETH SOLAPUR SOLAPUR MAHARASHTRA ...........Appellant(s) Versus

1. SHRI MALHARRAO S YELAWE 59 JUNE SANTOSH NAGAR VIJAPUR ROAD SOLAPUR SOLAPUR MAHARASHTRA

2. SHRI YOGESH MALHARRAO YELAWE 59 JUNE SANTOSH NAGAR VIJAPUR ROAD SOLAPUR SOLAPUR MAHARASHTRA

3. SHIR NILESH MALHARRAO YELAWE 59 JUNE SANTOSH NAGAR VIJAPUR ROAD SOLAPUR SOLAPUR MAHARASHTRA

4. SOU PREMA NILESH YELAWE 59 JUNE SANTOSH NAGAR VIJAPUR ROAD SOLAPUR SOLAPUR MAHARASHTRA

5. SMT INDIRABAI SHANKARRAO YELAWE 59 JUNE SANTOSH NAGAR VIJAPUR ROAD SOLAPUR SOLAPUR MAHARASHTRA

6. MANAGING DIRECTOR, VARDHMAN CARDS MARKETING PVT LTD 4 SUYASH APARTMENT CHANDAK BAGICHA BUDHAWAR PETH SOLAPUR SOLAPUR MAHARASHTRA

7. AMRUTA RAJKUMAR SHAH 4 SUYASH APARTMENT CHANDAK BAGICHA BUDHAWAR PETH SOLAPUR SOLAPUR MAHARASHTRA

8. SNEHAL SURESH CHITRGAR RAKHI APARTMENT DAMANI NAGAR SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/936 (Arisen out of Order Dated 29/07/2011 in Case No. 95/2010 of District Solapur)  

1. SHRI RAJKUMAR KASTURCHAND SHAH 4 SUYASH APARTMENT CHANDAK BAGICHA BUDHAWAR PETH SOLAPUR SOLAPUR MAHARASHTRA ...........Appellant(s) Versus

1. SHRI PRASAD KRUSHNA KULKARNI BLOCK NO 21 SWAMI VIVEKANAND SOCIETY VIJAPUR ROAD SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s) First Appeal No. A/11/937 (Arisen out of Order Dated 29/07/2011 in Case No. 102/2010 of District Solapur)  

1. SHRI RAJKUMAR KASTURCHAND SHAH 4 SUYASH APARTMENT CHANDAK BAGICHA BUDHAWAR PETH SOLAPUR SOLAPUR MAHARASHTRA ...........Appellant(s) Versus

1. SHRI JAGDISHCHANDRA K KULKARNI BLOCK NO 101 DAMANI NAGAR LAXMI PETH SOLAPUR SOLAPUR MAHARASHTRA ...........Respondent(s)   BEFORE:

   
Hon'ble Mr. P.N. Kashalkar PRESIDING MEMBER   Hon'ble Mr. Dhanraj Khamatkar Member   PRESENT:
Mr.G.H.Kulkarni-Advocate a/w.Mr.Rajesh Jadhav-Advocate ......for the Appellant   Mr.Shrishail Sakhare-Advocate ......for the Respondent ORDER Per Honble Mr.P.N.Kashalkar, Presiding Judicial Member Heard Mr.G.H.Kulkarni-Advocate a/w.Mr.Rajesh Jadhav-Advocate for the appellant. Mr.Shrishail Sakhare-Advocate for the respondent.
These appeals have been filed against the order passed by District Consumer Disputes Redressal Forum refusing to stay the recovery proceedings initiated u/sec.27 of the Consumer Protection Act, 1986 on the ground that appellant had filed insolvency petition before the Civil Court. Order rejecting prayer of the appellant was made in a proceeding u/sec.27 of the Consumer Protection Act, 1986. So any appeal against that order will have to be filed under section 27-A of the Consumer Protection Act, 1986. But these appeals came to be filed u/sec.15 of Consumer Protection Act, 1986 which is not tenable in law. Hence the following order:-
ORDER All the appeals stands rejected as they are not tenable in law.
 Pronounced on 13th April, 2012.
   
[Hon'ble Mr. P.N. Kashalkar] PRESIDING MEMBER       [Hon'ble Mr. Dhanraj Khamatkar] Member Ms.