Section 65(2)(vi) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962

[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of Tamilnadu - Subsection

Section 65(2)(vi) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962

(vi)If, at any time, the public trust is transferred, the transferor and the transferee shall, within thirty days from the date of such transfer, intimate the fact of transfer to the Government and the Government may, after making such enquiry as they deem fit,-

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State of Tamilnadu - Subsection

Section 65(2)(vi) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962