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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(1) in Rajasthan Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2011

(1)Save as otherwise provided in these regulations, the Rajasthan Electricity Regulatory Commission (Appointment of Consultant(s)) Regulations, 2000 shall stand repealed from the date of commencement of these regulations.