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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Daman and Diu - Subsection

Section 5(4) in The Goa, Daman and Diu Prevention of Begging Act, 1972

(4)If on making the inquiry referred to in sub-section (1), the Court is satisfied that such person was found begging, it shall record a finding that the person is a beggar.