Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21(7)] [Section 21] [Entire Act] State of Gujarat - Subsection Section 21(7)(a) in The Gujarat Value Added Tax Act, 2003 (a)any business in respect of which a certificate of registration has been issued under this section, has been discontinued or, transferred, or