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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Sikkim - Subsection

Section 3(v) in Sikkim Subject Rules, 1961

(v)The Chief Executive Officer shall in cases of doubt as regards the domicile of a person refer the matter to' the Board constituted under Section 3 (3) of the Regulation and shall act in accordance with the decision of the, Board on the question referred to it.