Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Rajasthan - Subsection

Section 45(18) in Rajasthan Co-operative Societies Rules, 2003

(18)[] [Renumbered '(16)' by Notification No. G.S.R. 53, dated 10.7.2017.] Each polling booth shall contain a separate compartment in which the members can record their votes screened from observation.