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State of Punjab - Section

Section 59 in The Punjab Ayurvedic and Unani Practitioners Act, 1963

59. Power to remove difficulties.

- If any difficulty arises in giving effect to the provisions of this Act, the State Government may, by notification, make such provisions, or give such directions, not being inconsistent with the provisions of this Act, as may appear to it to be necessary or expedient for the removal of the difficulty.