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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 8(3) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(3)For any general meeting of the Gram Sabha, one-tenth of the total number of its members shall form the quorum and decisions shall be taken by a majority of the members present and voting.