Andhra Pradesh High Court - Amravati
Smt. B.Revathy, vs State Of Andhra Pradesh, on 24 April, 2023
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HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: W.P.Nos.3505 of 2021 & 19015 of 2018
PROCEEDING SHEET
Sl.
ORDER
No DATE 24.04.2023 DR, J At request, post after Summer Vacation, 2023.
_________ DR, J TM/TVN 2 3