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[Cites 0, Cited by 0] [Section 192] [Entire Act]

State of Goa - Subsection

Section 192(6) in Goa Prisons Rules, 2006

(6)Morning ablutions. - After the prisoners are formed up under sub-rule (2) of rule 191, the prisoners shall be marched to the latrine and then for bath and shall be required to wash their hands, faces and feet, and also clean their teeth with tooth powder provided for the purpose and tooth brush purchased by them at their cost from the canteen.