Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(a) in The Gujarat Backward Classes Development Corporation Act, 1985

(a)is, or at any time has been, adjudicated insolvent or has suspended payment of his debts or has compounded with his creditors; or