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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(1) in Statute of the Indian Institute of Engineering Science and Technology, Shibpur Statute, 2017

(1)The posts at the Institute shall be filled by advertisement on all India basis:Provided that the ratio between the direct recruitment and promotion posts other than the post of Director or the Deputy Director shall be filled up as per the recruitment rules.