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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

(2)Where all the aisles do not directly meet the exit doors, cross aisles of minimum 1 metre width and at the rate of one cross aisle for every 10 rows of seats shall he provided parallel to the line of seating so as to provide direct access to the exit.