Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 17 in The Board and Court of Examiners of Homoeopathic and Biochemic Systems of Medicines Rules, 1965

17. Limitations on speech.

- No member shall be heard except upon the business before the Board or the Court or with the special permission of the presiding authority in personal explanation in connection with some previous debate.