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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 65(2)(l) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

(l)the manner of prescribing procedure for removal of Chairperson or Member under sub-section (4) of section 35 ;