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Calcutta High Court (Appellete Side)

Soumendra Pramanik & Others vs State Of West Bengal & Ors Opposite Party on 24 June, 2010

Author: Pratap Kumar Ray

Bench: Pratap Kumar Ray

 First Sheet

                       HIGH COURT AT CALCUTTA

                        Civil Appellate Side




 CASE NO. AST/439W of 2010


 In the matter of SOUMENDRA PRAMANIK & OTHERS                 Petitioner

                           versus

                      STATE OF WEST BENGAL & ORS              Opposite Party


 For Petitioner      : MR BISWADEB RAY CHAUDHURI


For Respondent   :

BEFORE : Hon'ble JUSTICE PRATAP KUMAR RAY Hon'ble JUSTICE HARISH TANDON ________________________________________________________________________________ Noting by Office|Serial| Date|Office Notes,orders or proceedings with signature or Advocate |no | | ________________________________________________________________________________ 24/06/10