Calcutta High Court (Appellete Side)
Soumendra Pramanik & Others vs State Of West Bengal & Ors Opposite Party on 24 June, 2010
Author: Pratap Kumar Ray
Bench: Pratap Kumar Ray
First Sheet
HIGH COURT AT CALCUTTA
Civil Appellate Side
CASE NO. AST/439W of 2010
In the matter of SOUMENDRA PRAMANIK & OTHERS Petitioner
versus
STATE OF WEST BENGAL & ORS Opposite Party
For Petitioner : MR BISWADEB RAY CHAUDHURI
For Respondent :
BEFORE : Hon'ble JUSTICE PRATAP KUMAR RAY Hon'ble JUSTICE HARISH TANDON ________________________________________________________________________________ Noting by Office|Serial| Date|Office Notes,orders or proceedings with signature or Advocate |no | | ________________________________________________________________________________ 24/06/10