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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Rajasthan - Subsection

Section 39(1) in The Rajasthan Water (Prevention and Control of Pollution) Rules, 1975

(1)The time and place of the meeting of the Committee constituted by the Board under sub-section (1) of section 9 shall be as specified by the Chairman.