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Supreme Court - Daily Orders

Navneet Kumar vs Union Of India on 9 April, 2018

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.7                          COURT NO.1                 SECTION XVI-A

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

                            Transfer Petition(s)(Civil) No(s).519/2018

     NAVNEET KUMAR                                                   Petitioner(s)

                                                VERSUS

     UNION OF INDIA & ANR.                                           Respondent(s)

     (FOR ADMISSION)

     Date : 09-04-2018 This petition was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.M. KHANWILKAR
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Petitioner(s)             Mr. P. V. Saravana Raja, AOR
                                   Mr.P.Veerappan, Adv.

     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Heard learned counsel for the petitioner. We are not inclined to transfer the case pending before the High Court of Judicature at Allahabad, Lucknow Bench, Lucknow to this Court.

The transfer petition is accordingly dismissed.

     (Chetan Kumar )                                               (H.S.Parasher)
      Court Master                                              Assistant Registrar



Signature Not Verified

Digitally signed by
CHETAN KUMAR
Date: 2018.04.10
17:30:53 TLT
Reason: