Supreme Court - Daily Orders
Navneet Kumar vs Union Of India on 9 April, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.7 COURT NO.1 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s).519/2018
NAVNEET KUMAR Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(FOR ADMISSION)
Date : 09-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr. P. V. Saravana Raja, AOR
Mr.P.Veerappan, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. We are not inclined to transfer the case pending before the High Court of Judicature at Allahabad, Lucknow Bench, Lucknow to this Court.
The transfer petition is accordingly dismissed.
(Chetan Kumar ) (H.S.Parasher)
Court Master Assistant Registrar
Signature Not Verified
Digitally signed by
CHETAN KUMAR
Date: 2018.04.10
17:30:53 TLT
Reason: