Section 34(1)(a) in Tamil Nadu Lease-holds (Abolition and Conversion Into Ryotwari) Rules, 1965

[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

(a)by delivering or tender in the notice or order to the person concerned or his counsel or authorised agent or some adult member of his family; or

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