Supreme Court - Daily Orders
Government Of Kerala vs Mother Superior Adoration Convent on 25 February, 2021
Bench: Rohinton Fali Nariman, B.R. Gavai
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ITEM NO.102 Court 3 (Video Conferencing) SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 202/2012
GOVERNMENT OF KERALA & ANR. Appellant(s)
VERSUS
MOTHER SUPERIOR ADORATION CONVENT Respondent(s)
WITH
C.A. No. 6589/2015 (XI-A)
C.A. No. 10298/2016 (XI-A)
C.A. No. 10297/2016 (XI-A)
C.A. No. 10881/2016 (XI-A)
SLP(C) No. 31757/2016 (XI-A)
C.A. No. 203/2012 (XI-A)
C.A. No. 204/2012 (XI-A)
C.A. No. 207/2012 (XI-A)
C.A. No. 206/2012 (XI-A)
C.A. No. 205/2012 (XI-A)
SLP(C) No. 905/2012 (XI-A)
SLP(C) No. 35112/2011 (XI-A)
SLP(C) No. 38498-38499/2012 (XI-A)
(IA No. 1/2012 - CONDONATION OF DELAY IN FILING)
C.A. No. 5036/2015 (XI-A)
C.A. No. 8351/2014 (XI-A)
SLP(C) No. 12235/2014 (XI-A)
Signature Not Verified
SLP(C) No. 13874/2014 (XI-A)
Digitally signed by R
Natarajan
Date: 2021.02.25
16:19:40 IST
Reason:
C.A. No. 8352/2014 (XI-A)
C.A. No. 4445/2015 (XI-A)
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C.A. No. 4446/2015 (XI-A)
C.A. No. 4447/2015 (XI-A)
C.A. No. 7368/2016 (XI-A)
Date : 25-02-2021 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE B.R. GAVAI
Counsel for parties:Mr. Jaideep Gupta, Sr. Adv.
Mr. C. K. Sasi, AOR
Mr. Atul Shankar Vinod, Adv.
Mr. M. P. Vinod, AOR
Mr. Krishnamohan K. Menon, Adv.
Ms. Dania Nayyar, Adv.
Mr. Pawanshree Agrawal, AOR
Mr. Radha Shyam Jena, AOR
Mr. P.A. Noor Muhamed, Adv.
Ms. Giffara S., Adv.
Mr. Bilal Niamathulla, Adv.
Ms. Ruxana PN, Adv.
Mr. Rameshwar Prasad Goyal, AOR
Mr. A. Venayagam Balan, AOR
Mr. Sajith. P, AOR
Mr. T. G. Narayanan Nair, AOR
Mr. Roy Abraham, Adv.
Ms. Reena Roy, Adv.
Mr. Akhil Roy, Adv.
Mr. Himinder Lal, AOR
Mr. P. A. Noor Muhamed, AOR
Ms. Giffara S., Adv.
Mr. Bilal Niamathulla, Adv.
Ms. Ruxana PN, Adv.
Mr. Nishe Rajen Shonker, AOR
Ms. Liz Mathew, AOR
Mr. A.M. Pattiyani Adv.
Ms. Manju Pattiyani Adv.
Ms. Akshara Pattiyani Adv.
Mr. Jose Abraham, AOR
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Mrs. Priyanka Prakash, Adv.
Mrs. Beena Prakash, Adsv.
Mr. G. Prakash, AOR
UPON hearing the counsel the Court made the following
O R D E R
SLP(C) No. 31757/2016, SLP(C) No. 35112/2011 & SLP(C) Nos. 38498- 38499/2012:
These matters stand de-tagged. Rest of the matters:
Heard the learned Senior Counsel/Counsel appearing of the parties.
Arguments concluded.
Judgment reserved.
(R. NATARAJAN) (BEENA JOLLY) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)