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State of Rajasthan - Section

Section 56 in The General Rules (Civil), 1986

56. Marking of document of the same nature.

- Where a number of documents of the same nature are admitted, as for example a series of receipt for rent, or a series of entries in the same account book, the whole series should bear one figure or capital letters, a small figure or letters in brackets being added to distinguished each paper of the series.