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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(1)(vii) in Jawaharlal Nehru Technological Universities Act, 2008

(vii)to appoint such committees, either standing or temporary, as may be considered necessary for any specific or general purpose for fulfilment of the objects of the University and for ensuring the proper administration of the affairs or academic activities of the University;