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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(2)(b) in The West Bengal Co-Operative Societies Act, 1983

(b)no consumers' co-operative society shall be registered if the bylaws thereof do not specifically debar admission as its member of a person who is a grocer by profession, and