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State of Madhya Pradesh - Section

Section 11 in The M.P. Madhyamik Shiksha Niyam, 1966

11. Provident Fund Contribution to be kept in Post Office.

- Subscribers to the Contributory Provident Fund on whose behalf accounts are opened at the Post Office, under the provisions of these rules, shall not be deprived of their right to open ordinary private account in the Post Office Savings Bank or to purchase Post Office Cash Certificates or Government securities through the Post Office with personal funds.