Himachal Pradesh High Court
M/S Supreme Infrastructure vs . Cpwd. on 14 September, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
M/s Supreme Infrastructure vs. CPWD.
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Arb. Case No. 20 of 2020 14.09.2022 Present: Mr. Vivek Negi, Advocate for the petitioner.
Mr. Balram Sharma, ASGI, for respondent No.1.
Mr. Arvind Sharma Advocate, for respondent No.3.
Mr. Sanjay Dalmia, Advocate for respondent No.5.
Respondent No.3 has filed reply. Learned counsel for respondent No.5 prays for and is granted further two weeks time to file reply.
Rejoinder if any, on behalf of the petitioner be also filed within a period of three weeks. Till then, interim order dated 20.03.2022, shall remain in force.
(Sandeep Sharma) Judge September 14, 2022 (subhash) ::: Downloaded on - 15/09/2022 20:03:34 :::CIS