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Allahabad High Court

Ram Charan Bharti vs Deputy Director Of Consolidation ... on 8 July, 2010

Author: Prakash Chandra Verma

Bench: Prakash Chandra Verma

Court No. - 28

Case :- CONSOLIDATION No. - 316 of 2007

Petitioner :- Ram Charan Bharti
Respondent :- Deputy Director Of Consolidation Faizabad And 4 Others
Petitioner Counsel :- Narendra Singh,Raj Mani Dubey
Respondent Counsel :- C.S.C.,Ajay Pratap Singh,Akhilesh Pandey

Hon'ble Prakash Chandra Verma,J.

Restoration application has been filed. Cause shown for absence of the learned counsel for the petitioner is sufficient. Restoration application is allowed. Order dated 3.8.2009 is recalled. The writ petition is restored to its original number and status.

Order Date :- 8.7.2010 ssm