Allahabad High Court
Ram Charan Bharti vs Deputy Director Of Consolidation ... on 8 July, 2010
Author: Prakash Chandra Verma
Bench: Prakash Chandra Verma
Court No. - 28 Case :- CONSOLIDATION No. - 316 of 2007 Petitioner :- Ram Charan Bharti Respondent :- Deputy Director Of Consolidation Faizabad And 4 Others Petitioner Counsel :- Narendra Singh,Raj Mani Dubey Respondent Counsel :- C.S.C.,Ajay Pratap Singh,Akhilesh Pandey Hon'ble Prakash Chandra Verma,J.
Restoration application has been filed. Cause shown for absence of the learned counsel for the petitioner is sufficient. Restoration application is allowed. Order dated 3.8.2009 is recalled. The writ petition is restored to its original number and status.
Order Date :- 8.7.2010 ssm