Delhi High Court - Orders
Om Prakash Kishan Lal Amar Singh Ram Het ... vs Government Of National Capital ... on 18 January, 2023
Author: Rekha Palli
Bench: Rekha Palli
$~64 to 77
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12025/2022
OM PRAKASH
+ W.P.(C) 12065/2022
KISHAN LAL
+ W.P.(C) 12106/2022
AMAR SINGH
+ W.P.(C) 12080/2022
RAM HET
+ W.P.(C) 11900/2019
SH. RAJU KUMAR
+ W.P.(C) 11923/2019
SH. TAHIR
+ W.P.(C) 11924/2019
SH. RAM KUMAR
+ W.P.(C) 11926/2019
SH. PRADEEP KUMAR
+ W.P.(C) 11935/2019
SH. RAMESH KUMAR
+ W.P.(C) 11938/2019
SH. RAJU
+ W.P.(C) 11964/2019
SH. VED PRAKASH
+ W.P.(C) 11979/2019
SH. DEEPAK CHOUHAN
+ W.P.(C) 11982/2019
SH. RAJBIR
+ W.P.(C) 12024/2019
SH. JAGGU RAM
..... Petitioner
Through: Ms. Manasi Bhushan and Mr. Shivam
Gaur, Advs.
Mr. Dilip Kumar, Adv.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:19.01.2023
14:50:55
DELHI AND ORS.
..... Respondent
Through: Mr. Sameer Vashisht, ASC, Civil,
GNCTD wih Mr. Vanshay Kaul, Adv. in 64 to 67
Mr. K.G Gopalakrishnan with Ms. Nisha
Mohandas, Advs. for R-1 in 68, 71, 72 & 75
Mr. Tushar Sannu, Adv. for GNCTD in item no.
74 with Mr. Aamar Shad, Adv.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 18.01.2023 No time left.
List on 08.08.2023. Interim orders to continue till the next date.
REKHA PALLI, J JANUARY 18, 2023 acm Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:19.01.2023 14:50:55