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[Cites 0, Cited by 0] [Section 227(2)] [Section 227] [Entire Act]

State of Uttar Pradesh - Subsection

Section 227(2)(d) in Uttar Pradesh Municipal Corporation Act, 1959

(d)[* * *] [Omitted by U.P. Act 9 of 1991 (w.e.f. 01-08-1990).]