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State of Jharkhand - Section

Section 123 in Bihar Factories Rules, 1950

123. Motor vehicles.-Speed of cars.

- No road motor vehicle shall be permitted to be driven at a speed exceeding [16 kilometers] [Substituted for 10 miles.] per hour within the precincts of a factory:Provided that in the case of large factories with department separated by considerable distances and having roads of ample width, the Inspector may grant exemption by an order in writing from this rule to such extent and on such terms as he deems suitable.