Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 132] [Entire Act] State of Uttar Pradesh - Subsection Section 132(b) in The U.P. Zamindari Abolition and Land Reforms Act, 1950 (b)such tracts of shifting or unstable cultivation as the State Government may specify by notification in the Gazette; and
