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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(f) in The M.P. Krishi Upaj Mandi (State Marketing Development Fund) Rules, 2000

(f)"Board" means Madhya Pradesh State Agricultural Marketing Board;
(fa)[ "Cattle" shall have the same meaning as given in Section 2 of the Madhya Pradesh Goseva Ayog Adhiniyam, 1995 (No. 18 of 1995)] [Inserted by Notification No. D-15-3-99-XIV-3, dated 12-7-2004.];