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[Cites 0, Cited by 0] [Section 25(5)] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(5)(i) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(i)the Board constituted under Section 25 of the principal Act, immediately before such commencement shall cease to exist;