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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(b) in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999

(b)By 5 years in the case of [woman candidates belonging to General category and Economically Backward Classes] [Substituted for Rule-14 the expression 'woman candidates belonging to General Category' vide Notification dated 28.8.2009.]