Jammu & Kashmir High Court - Srinagar Bench
M/S Hi-Tech Sonography vs State And Another on 5 September, 2018
Author: Chief Justice
Bench: Chief Justice
Serial no.24
Regular List
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
OWP No.694/2011
Date of order: 05.09.2018
M/s Hi-Tech Sonography v. State and another.
Coram:
HON'BLE THE CHIEF JUSTICE.
Appearance:
For the appellant(s) : None.
For the respondent(s) : Mr Shah Aamir, AAG.
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No Interim order in this writ petition was passed by this court on 10 th June, 2011.
None appears for the petitioner.
Issue court notice without process fee to the petitioner as also to his counsel returnable on 29th October, 2018.
List on 29th October, 2018.
(GITA MITTAL) CHIEF JUSTICE Srinagar 05.09.2018 Abdul Qayoom, PS