Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(xvii) in The Haryana Kisan Kalyan Pradhikaran Act, 2018

(xvii)form with the prior approval of the Government and on such terms and conditions, as may be approved by the Government, joint venture companies and limited liability partnerships, with boards, companies or other agencies;