Section 15(2)(ii) in The Chhattisgarh Non-Government Colleges and Institutions in Higher Education (Establishment and Regulation) Act, 2006

[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

(ii)permission from such existing institution as is aforementioned in sub-section (1) is produced with the proposal.

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