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State of Bihar - Section

Section 2 in Rules for Appointment to the Bihar Medical Service

2.

The selection of candidates for direct recruitment to the Bihar Medical Service will take place once a year, ordinarily in the month of January and will be made on the advice of the selection board now the State Public Service Commission. The date of the meeting of the board to be convened for the purpose will be fixed by the Inspector-General of Civil Hospitals, Bihar with the approval of Government and will be communicated by him to the members of the board.