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State of Odisha - Section

Section 19 in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

19. Timely supply of fertilizers by the co-operative societies.

- It is of utmost importance to make arrangements in advance for stocking of adequate quantity of different kinds of fertilizers and intimate the same to the Regional Co-operative Marketing Society and the primary co-operative societies concerned. The primary co-operative societies will get their supplies from the Regional Co-operative Marketing Society which, in its turn, will get its supply from the State Co-operative Marketing Society. The Collector should make a rough assessment of the requirement of different kinds of fertilizers required for his district taking into account the allotment of funds and intimate the same to the Regional Co-operative Marketing Society concerned and to the Registrar of Co-operative Societies. The Registrar of Co-operative Societies will ensure that supply of fertilizers according to the requirement is made to the primary co-operative societies in time so that there may be no delay in supplying fertilizers to the loanees on production of permits.