Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 3] [Entire Act] State of West Bengal - Subsection Section 3(1) in The West Bengal Highways Act, 1964 (1)The State Government may, by notification in the Official Gazette, declare any road, street, path, way or land to be a highway.
