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[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

Nagpur Province - Subsection

Section 78(1)(a) in The City of Nagpur Corporation Act, 1948

(a)all moneys received by or on behalf of the Corporation under the provisions of this Act or of any other law for the time being in force or under any contract;