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Calcutta High Court (Appellete Side)

Kakali (Ranjit) Mondal vs The State Of West Bengal & Ors on 2 December, 2020

Author: Tapabrata Chakraborty

Bench: Tapabrata Chakraborty

02.12.2020
 D/L No.12
Court No.12
 s.biswas
                            WPA 7425 of 2020
                                 With
                             CAN 1 of 2020

                               Kakali (Ranjit) Mondal
                                        Vs.
                          The State of West Bengal & Ors.

                          (Through Video Conference)

                  Mr. Pinaki Dhole
                  Mr. Sk. Md. Masud
                                                         ... ... for the State



                    Mr.    Kar,   learned   advocate   appearing   for   the

              petitioner, submits that the service of the writ petition

              upon the respondent no.3 is not complete.

List this matter for further consideration on 14th December, 2020.

The petitioner is directed to serve a copy of the writ petition along with the copy of this order upon the respondent no.3 immediately and to affirm affidavit-of- service on the returnable date.

(Tapabrata Chakraborty, J.)