Calcutta High Court (Appellete Side)
Kakali (Ranjit) Mondal vs The State Of West Bengal & Ors on 2 December, 2020
Author: Tapabrata Chakraborty
Bench: Tapabrata Chakraborty
02.12.2020
D/L No.12
Court No.12
s.biswas
WPA 7425 of 2020
With
CAN 1 of 2020
Kakali (Ranjit) Mondal
Vs.
The State of West Bengal & Ors.
(Through Video Conference)
Mr. Pinaki Dhole
Mr. Sk. Md. Masud
... ... for the State
Mr. Kar, learned advocate appearing for the
petitioner, submits that the service of the writ petition
upon the respondent no.3 is not complete.
List this matter for further consideration on 14th December, 2020.
The petitioner is directed to serve a copy of the writ petition along with the copy of this order upon the respondent no.3 immediately and to affirm affidavit-of- service on the returnable date.
(Tapabrata Chakraborty, J.)