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Delhi High Court - Orders

The Pr. Commissioner Of Income Tax -7 vs Pioneer Town Planners Pvt. Ltd on 5 December, 2022

Author: Rajiv Shakdher

Bench: Rajiv Shakdher, Tushar Rao Gedela

                            $~13
                            *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +    ITA 91/2019
                                 THE PR. COMMISSIONER OF INCOME TAX -7..... Appellant
                                               Through: Mr Sanjay Kumar, Sr Standing
                                                        Counsel.

                                                      versus

                                  PIONEER TOWN PLANNERS PVT. LTD.       ..... Respondent
                                               Through: Mr Sumit Lalchandani with Mr Salil
                                                          Kapoor and Ms Ananya Kapoor,
                                                          Advs.
                                  CORAM:
                                  HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                  HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                               ORDER

% 05.12.2022 [Physical Hearing/Hybrid Hearing (as per request)]

1. Mr Sanjay Kumar, learned senior standing counsel, who appears on behalf of the appellant/revenue, says that he will place on record, the report of the Investigation Wing within the next ten days.

2. Counsel for the parties will also file their written submissions, not exceeding three pages each, at least two days before the next date of hearing.

3. List the matter on 21.12.2022.

RAJIV SHAKDHER, J TUSHAR RAO GEDELA, J DECEMBER 5, 2022/pmc Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:TARUN RANA Signing Date:20.12.2022 18:24:00