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[Cites 0, Cited by 15] [Section 19(2)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2)(f) in The Banking Companies (Acquisition And Transfer Of Undertakings) Act, 1970

(f)the establishment and maintenance of superannuation, pension, provident or other funds for the benefit of officers or other employees of the corresponding new bank or of the dependants of such officers or other employees and the granting of superannuation allowances, annuities and pensions payable out of such funds;