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Bombay High Court

Shri. Vaijanath Laxman Dongare vs Dnyaneshwar Trimbak Karad on 4 January, 2019

Author: K.K. Tated

Bench: K.K. Tated

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 9667 OF 2015

 Shri Vaijanath Laxman Dongare                      ....Petitioner
             V/S
 Nilesh Shivnath Shelke                          ....Respondent

WITH WRIT PETITION NO. 9669 OF 2015 Shri Vaijanath Laxman Dongare ....Petitioner V/S Bhausaheb Shivaji Sanap ....Respondent WITH WRIT PETITION NO. 9668 OF 2015 Shri. Vaijanath Laxman Dongare ....Petitioner V/S Dnyaneshwar Trimbak Karad ....Respondent WITH WRIT PETITION NO. 9670 OF 2015 Shri Vaijanath Laxman Dongare ....Petitioner V/S Yogesh Somnath Kute ....Respondent WITH WRIT PETITION NO. 9671 OF 2015 Shri Vaijanath Laxman Dongare ....Petitioner V/S Page 1/3 ::: Uploaded on - 05/01/2019 ::: Downloaded on - 10/01/2019 05:48:51 ::: Shaila Ranuji Ghule @ Shaila Rajendra Pawar ....Respondent WITH WRIT PETITION NO. 9672 OF 2015 Shri Vaijanath Laxman Dongare ....Petitioner V/S Sandeep Sakharam Bhabad ....Respondent WITH WRIT PETITION NO. 9673 OF 2015 Shri Vaijanath Laxman Dongare ....Petitioner V/S Sandhya Laxman Sanap ....Respondent WITH WRIT PETITION NO. 9674 OF 2015 Shri Vaijanath Laxman Dongare ....Petitioner V/S Ramesh Laxman Shelke ....Respondent WITH WRIT PETITION NO. 9675 OF 2015 Shri Vaijanath Laxman Dongare ....Petitioner V/S Raosaheb Dinkar Mantonde ....Respondent WITH WRIT PETITION NO. 9676 OF 2015 Shri Vaijanath Laxman Dongare ....Petitioner V/S Page 2/3 ::: Uploaded on - 05/01/2019 ::: Downloaded on - 10/01/2019 05:48:51 ::: Yogesh Bhagwat Chakor ....Respondent WITH WRIT PETITION NO. 9677 OF 2015 Shri Vaijanath Laxman Dongare ....Petitioner V/S Rajendra Nanasaheb Bodake ....Respondent Amey Sawant Adv i/by Yuwraj Dhanraj Patil For Petitioner None present For Respondent CORAM : K.K. TATED, J DATE : 4th January, 2019 P.C. :

At the request of learned advocate for the petitioners , Stand over to 11/01/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 05/01/2019 ::: Downloaded on - 10/01/2019 05:48:51 :::