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[Cites 0, Cited by 0] [Section 161(1)] [Section 161] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 161(1)(i) in The Jammu and Kashmir Representation of the People Act, 1957

(i)the rent payable in respect of the premises or if no rent is so payable, the rent payable for similar premises in the locality;