Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Gujarat - Subsection Section 4(1) in Gujarat Municipalities (Amendment) Act, 1965 (1)in sub-clause (a) of clause (iii) for the figures, letters and word "31st March, 1965" the figures, letters and word "30th September, 1965" shall be substituted;
