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[Cites 0, Cited by 1] [Section 23(1)] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(1)(d) in The Rajasthan Land Reforms and Resumption of Jagirs Act, 1952

(d)all tanks in the personal occupation of the Jagirdar and not used for irrigating the lands of any tenant in the jagir land;