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[Cites 0, Cited by 0] [Section 127(1)] [Section 127] [Entire Act]

State of Uttarakhand - Subsection

Section 127(1)(j) in Uttarakhand Panchayati Raj Act, 2016

(j)the payment of contribution, at such rates and subject to such conditions, as may prescribed in such regulations, to a pension. or provident fund established by the Zila Panchayat, or with the approval of the Zila Panchayat by the said servants;