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State of Uttar Pradesh - Section

Section 17 in The U.P. Directorate of Geology and Mining Ministerial Service Rules, 1978

17. Fees.

- For direct recruitment the candidates shall have to deposit the prescribed fees, to be decided by the Governor from time to time. The fees shall be non-refundable.Note. - The fees as prescribed in the Subordinate Offices Ministerial Staff (Direct Recruitment) Rules, 1975 in force at present would be Rs. 2 for general candidates and Rs. 0.50 for Scheduled Castes and Schedules Tribes candidates.